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Budget 2018: Corporate Income Tax Rate Cut to 25% for Companies with Turnover of Upto Rs 250 crore - (01 Feb 2018)

Government has proposed to cut the corporate income tax rate to 25 percent for companies with a turnover of upto Rs 250 crore.

Tags : MANUPATRA   BUDGET   UNION BUDGET   BUDGET 2018   MODI GOVERNMENT   ARUN JAITLEY  

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