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GST: Assam Notifies Effective Dates for Rollout of E-Way Bill - (01 Feb 2018)

State Government of Assam has notified that traders should carry E-Way Bill for Inter-State purchase from Feb. 1, 2018. However, for intra-State supplies, e-way bill provisions are mandatory from 1st March 2018.

Tags : GOODS AND SERVICES TAX  

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