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Alleging Harassment, Citizen Moves High Court Challenging Geo-tagging of 'Criminals' in Telangana - (30 Jan 2018)

Alleging harassment by police in the name of survey, Abdul Hafeez, resident of Kalwakurthy, has filed a petition in the High Court questioning the process and argued why people booked for petty cases are being geo-tagged as criminals.

Tags : COURT   HIGH COURT  

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