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Gujarat Exempts Intra-State Supply of Goods from E-Way Bill - (30 Jan 2018)

State Government of Gujarat has exempted almost all intra-State supply of goods from the generation of e-way bill under the Goods and Services Tax Regime. The exemption is not applicable to certain goods such as all kinds of edible oil, all kinds of taxable oil seeds, oil cakes etc.,

Tags : GOODS AND SERVICES TAX  

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