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Delhi High Court Asks Election Commission to State Facts Behind AAP MLAs' Disqualification - (30 Jan 2018)

A bench of Justices Sanjiv Khanna and Chander Shekhar asked the poll panel to file the affidavit after the EC said it wanted to respond to some of the allegations made in the MLAs' pleas challenging their disqualification from the Delhi Assembly.

Tags : COURT   HIGH COURT  

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