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AAP Govt to Move Supreme Court Seeking Temporary Ban on Sealing Drive - (30 Jan 2018)

Kejriwal said he was sad that the BJP did not participate in the meeting and announced that the Delhi government will approach the Supreme Court for a "temporary ban" on the ongoing sealing drive. The sealing drive is being carried out by municipal corporations since last month against properties violating civic norms.

Tags : COURT   SUPREME COURT  

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