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Medical Admission Scam: Judges' Panel Finds Allahabad HC's Justice Shukla Guilty of Impropriety - (30 Jan 2018)

The in-house panel, comprising three high court judges, recommended the removal of Justice Shukla saying that he acted in a manner unbecoming of a judge and lowered the majesty, credibility of his office.

Tags : COURT   HIGH COURT  

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