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Bombay High Court Seeks Chart of Discharged Cops in Sohrabuddin case - (30 Jan 2018)

Bombay High Court has decided to hear all applications filed in Sohrabuddin Sheikh alleged fake encounter case from February 9 on a daily basis. The HC has asked CBI to submit a chart with names of officers whose discharge from the case has been challenged.

Tags : BOMBAY HIGH COURT   SOHRABUDDIN SHEIKH  

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