Bombay High Court: Move Vijay Mallya’s Airbus from airport - (30 Jan 2018)
Bombay High Court has said that the luxury Airbus A319 belonging to Vijay Mallya, chairman of the now-defunct Kingfisher Airlines Ltd, is blocking the parking area of the Mumbai airport and should hence be taken away from the spot.
Tags : BOMBAY HIGH COURT VIJAY MALLYA
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