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Guidelines on overseas investments and other issues/clarifications for AIFs/VCFs- (Securities and Exchange Board of India) (01 Oct 2015)

MANU/SFII/0002/2015

Capital Market

Securities and Exchange Board of India issued clarifications on the SEBI (Alternative Investment Funds) Regulations, 2012. The clarifications related to permitted levels of investment by Venture Capital Funds and Alternative Investment Funds in entities in India and overseas.

Relevant : Overseas Investments by Alternative Investment Funds MANU/APDR/0119/2014 Foreign Exchange Management (Transfer or Issue of Any Foreign Security) (Amendment) Regulations, 2004 MANU/RFEM/0035/2004

Tags : VENTURE ALTERNATIVE CAPITAL FUND

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