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Delhi Court Slaps 5-year Jail Term to a Man for Pushing Senior Citizen Into Drain - (27 Jan 2018)

Additional Sessions Judge Satinder Kumar Gautam handed down the jail term to 37-year-old Raman for the offence under section 304 (II) (culpable homicide not amounting to murder) of the IPC and also imposed a fine of Rs 50,000 on him.

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