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Sexual Assault, Rioting, Murder… Meet Karni Sena Leaders Waging War to Save Rajput Women’s Honour - (25 Jan 2018)

Even after Supreme Court okayed the release of Sanjay Leela Bhansali's Padmaavat, the Karni Sena has been dead opposed against the screening of the movie as it alleges it violates the honour of its revered Rani Padmavati and Rajput women at large.

Tags : COURT   SUPREME COURT  

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