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“Advantage Healthcare India – 2015” inaugurated - (05 Oct 2015)

MANU/PIBU/1322/2015

The Commerce Secretary inaugurated 'Advantage Health Care India, 2015" , an international summit on Medical Value Travel on 5 October, 2015. Running for three days, the summit aimed to promote healthcare services exports from India.

Tags : HEALTH   CARE   EXPORT   INDIA   SUMMIT  

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