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Padmaavat Row: Plea Against Bhansali's Film Declined By Delhi High Court, Petitioner Asked To Move SC - (25 Jan 2018)

The matter was mentioned before a bench of acting Chief Justice Gita Mittal and Justice C Hari Shankar by the General Secretary of a Chittorgarh-based group, Jauhar Smriti Sansthan.

Tags : HIGH COURT  

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