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Lahore High Court Restrains Pak Government From Taking Action Against Hafiz Saeed - (25 Jan 2018)

Lahore High Court has restrained the Pakistan government from arresting terrorist Hafiz Saeed, the 2008 Mumbai attacks mastermind and chief of terror outfit Jamaat-ud-Dawa, till further order.

Tags : LAHORE HIGH COURT   HAFIZ SAEED  

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