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CBEC hosts 11th Asia Europe Meeting of Directors General-Commissioners of Customs - (05 Oct 2015)

MANU/PIBU/1323/2015

Customs

The Central Board of Excise and Customs hosted the 11th Asia Europe Meeting of the Directors General-Commissioners of Customs in Goa on 8th and 9th October, 2015. It was for the first time that India hosted Head of Customs administrations since joining ASEM. Delegates from 53 Asian countries, 21 European and other international organizations attended the meet.

Tags : CUSTOMS   MEET   ASIA   EUROPE  

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