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Lalu Yadav, Jagannath Mishra Get 5 Years In Jail In Third Fodder Scam Case - (24 Jan 2018)

Former Bihar Chief Minister Lalu Yadav and his longtime aide, Jagannath Mishra has been sentenced to five years in jail in the third fodder scam case.

Tags : LALU YADAV   FODDER SCAM  

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