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Govt. Extends Due Date for Filing GSTR-6 by Input Service Distributors - (24 Jan 2018)

Central Government has extended the last date for filing GSTR-6 by Input Service Distributors under the GST regime. As per the notification, the tax payers can file returns for the period July, 2017 to February, 2018, till the 31st day of March, 2018.

Tags : GOODS AND SERVICE TAX  

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