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GST: Govt Notifies Common Portals for E-Way Bill - (24 Jan 2018)

Central Government has notifed www.gst.gov.in as the Common GST e-Portal for facilitating registration, payment of tax, furnishing of returns and computation and settlement of integrated tax and www.ewaybillgst.gov.in as the Common GST e-Portal for furnishing e-way bill.

Tags : GOODS AND SERVICE TAX  

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