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Triple Talaq Petitioners Write to PM Narendra Modi, Ask Him to Reduce Penalty from 3 to 1 Year in Jail - (23 Jan 2018)

Bhartiya Muslim Mahila Andolan, who were one of the petitioners in the triple talaq case before the Supreme Court, wrote to Modi, seeking a recognition for talaq-e-ehsan in the proposed bill so that "even husbands can resort to the practice".

Tags : SUPREME COURT  

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