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Kerala 'Love Jihad' Controversy: How the Case Has Panned Out So Far - (23 Jan 2018)

Supreme Court will hear Hadiya's husband Shafin Jahan’s plea against the Kerala High Court annulling their marriage. As the case takes yet another turn, let’s take a look at what the love jihad case is and what transpired so far.

Tags : COURT   HIGH COURT   SUPREME COURT  

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