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Collegium Sends Indu Malhotra, K M Joseph's Name as Supreme Court Judges - (22 Jan 2018)

This move by the collegium, headed by Chief Justice of India (CJI) Dipak Misra, comes amid an ongoing tussle in the top court which had came into fore after the unprecedented January 12 press conference by four senior most judges there.

Tags : COURT   SUPREME COURT  

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