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Oral hearing of Anti-Dumping investigation concerning imports of 'Ceramic Rollers' originating in or exported from China PR- (Ministry of Commerce and Industry) (15 Jan 2018)

MANU/COMM/0007/2018

Commercial

1. This is to intimate that the Designated Authority has rescheduled the oral hearing of the above anti-dumping investigations to 02:00 p.m. on 23/01/2018 instead of 03:00 p.m. (as scheduled earlier) in the DGAD Conference Room, Jeevan Tara Building, 4th floor, Parliament Street, New Delhi 110001.

2. All parties those who have registered themselves as interested parties and filed questionnaire responses/submission are hereby advised to intimate their interest in the hearing with the name(s) and address(es) of the person(s) who are likely to attend the hearing on their behalf. No person other than those representing the interested parties shall be allowed to attend the hearing.

3. Interested parties will be required to submit copies of the written submission of the views expressed at the hearing within the time schedule to be indicated on the date of the hearing.

Tags : ANTI-DUMPING   INVESTIGATION   ORAL HEARING  

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