Extension of time for receiving comments on the Consultation Paper on "Issues relating to Uplinking and Downlinking of Television Channels" in India- (Telecom Regulatory Authority of India) (16 Jan 2018)

MANU/TRAI/0008/2018

Media and Communication

1. The Telecom Regulatory Authority of India (TRAI) released a Consultation Paper on "Issues relating to "Uplinking and Downlinking of Television Channels" in India on 19th December 2017 inviting written comments from the stakeholders by 18th January 2018 and counter-comments, if any, from the stakeholders by 31st January 2018.

2. On request from the stakeholders, the last date for receipt of written comments and counter-comments, if any, from the stakeholders, has been extended up to 31.01.2018 & 10.02.2018 respectively. No requests for any further extension of time for submission of comments shall be entertained.

3. The comments and counter-comments may be sent, preferably in electronic form, to Mr. S. K. Singhal, Advisor (B&CS) on the e-mail address sksinghal@trai.gov.in or vk.agarwal@trai.gov.in. For any clarification/ information, Mr. S. K. Singhal, Advisor (B&CS) may be contacted at Tel. No.: +91-11-23221509, Fax: +91-11-23220442. Comments and counter-comments will be posted on TRAI's website.

Tags : TIME EXTENSION UPLINKING DOWNLINKING TELEVISION CHANNELS