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Delhi HC Refuses Interim Protection for 20 AAP MLA’s Disqualified by EC - (22 Jan 2018)

Delhi High Court, while observing that it was not inclined to grant any relief due to the "conduct" of the 20 AAP MLAs before the EC, has refused interim protection to the lawmakers facing disqualification.

Tags : DELHI HIGH COURT   AAM AADMI PARTY  

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