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President Approves Disqualification of 20 AAP MLAs by ECI Over Office of Profit Row - (22 Jan 2018)

President Ram Nath Kovind has approved the Election Commission of India’s (ECI) recommendation for disqualification of 20 Aam Aadmi Party (AAP) MLAs for holding office of profit.

Tags : PRESIDENT   AAM AADMI PARTY  

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