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Judges Row: To Increase Transparency, CJI Dipak Misra May Make Case Allocation System Public - (21 Jan 2018)

Sources said Justice Misra has held deliberations with fellow judges and also taken into account the suggestions put forth by the Supreme Court Bar Association and a clear-cut roster system is likely to be followed in the apex court for allocation of cases.

Tags : COURT   SUPREME COURT  

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