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Rajasthan Govt to Approach Supreme Court on Padmaavat: Minister Gulabchand Kataria - (20 Jan 2018)

Rajasthan's Home and Justice minister Gulabchand Kataria said the Rajasthan govt has decided to file a review petition in the Supreme Court and asked the Karni Sena to be a party to the petition.

Tags : COURT   SUPREME COURT  

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