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‘She Said I Love You, and Even Kissed Him’: Argument That Led to Legal Relief For Mahmood Farooqui - (19 Jan 2018)

The bench dismissed the plea to examine the Delhi High Court judgment while rejecting a US woman's appeal against exoneration of Peepli Live co-director Mahmood Farooqui in 2015 rape case.

Tags : COURT   HIGH COURT  

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