Padmaavat LIVE: Karni Sena Threatens to Continue Protests - (19 Jan 2018)
The Supreme Court on Friday dismissed a PIL to block the release of Sanjay Leela Bhansali’s movie Padmaavat. “We have to function as a constitutional court. Can't block a movie from screening,†said a bench of the apex court.
Tags : COURT SUPREME COURT
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