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Delhi HC to IndiGo, GoAir, SpiceJet & DIAL: Resolve Terminal Dispute Amicably - (19 Jan 2018)

Delhi High Court has given one last opportunity to IndiGo, GoAir, SpiceJet, DIAL and the Directorate General of Civil Aviation (DGCA) to resolve amicably a dispute over the shifting of airline operations from Terminal-1 of Indira Gandhi International Airport to Terminal-2 from 15 February.

Tags : DELHI HIGH COURT   IGI AIRPORT  

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