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Delhi High Court to Safdarjung Hospital: Submit Data on No of Patients - (19 Jan 2018)

Delhi High Court has directed the medical superintendent of Safdarjung hospital to inform about the number of patients on the two Mondays of January 2018 along with the doctors who have attended to them, after the Centre failed to give doctor-patient ratio in government hospitals.

Tags : DELHI HIGH COURT   SAFDARJUNG HOSPITAL  

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