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'Mahatma Gandhi, Kalidasa, Whisky and Apologies': Quirky Exchanges Dominate Padmaavat Hearing    - (18 Jan 2018)

The Supreme Court on Thursday cleared the decks for the nationwide release of the controversial movie 'Padmaavat' on January 25, staying the orders and notifications issued by Rajasthan and Gujarat governments prohibiting its screening.

Tags : COURT   SUPREME COURT  

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