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Supreme Court Clears Padmaavat for Release, Suspends Ban by Four States - (18 Jan 2018)

Governments of Haryana, Gujarat, Himachal Pradesh, Madhya Pradesh, Rajasthan and Uttarakhand have declared that they will not allow screening of the movie, which also stars Shahid Kapoor and Ranveer Singh in lead roles.

Tags : COURT   SUPREME COURT  

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