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Supreme Court Clears Padmaavat for Release, Suspends Ban by Four States - (18 Jan 2018)

Supreme Court has cleared Sanjay Leela Bhanshali’s Padmaavat and suspended the ban orders by four states. The Court has also restrained all states from banning the Deepika Padukone and Shahid Kapoor starrer.

Tags : SUPREME COURT   PADMAAVAT  

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