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Supreme Court LIVE: Dissenting Judges to Meet CJI For Second Time in 3 Days - (18 Jan 2018)

The four dissenting Supreme Court judges are expected to meet Chief Justice of India Dipak Misra again at 10 AM on Thursday morning to take forward the deliberation on having a better system of allocation of cases across the benches in the top court.

Tags : COURT   SUPREME COURT  

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