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Supreme Court LIVE: Is Aadhaar Only for Verification or Tracking Back? Asks SC - (17 Jan 2018)

A five-judge Constitution Bench has begun hearing the crucial case of Aadhaar validity as the country’s top judiciary continues to grapple with the rift between Chief Justice of India Dipak Misra and four senior-most judges over assignment of cases.

Tags : COURT   SUPREME COURT  

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