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RSS Leader Clarifies That Post on Judges 'Poisoning Waters' Personal, Not Organisation's Views - (17 Jan 2018)

Distancing the Rashtriya Swayamsevak Sangh from his personal view on the Supreme Court controversy Nandakumar said that his Facebook post on the four SC judges is not the stand of the Rashtriya Swayamsevak Sangh.

Tags : COURT   SC   SUPREME COURT  

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