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Supreme Court Slams CBI's SIT in Manipur Fake Encounters Probe - (17 Jan 2018)

Supreme Court came down heavily on the CBI's SIT, probing alleged extra-judicial killings and fake encounters by the Army, Assam Rifles and police in insurgency-hit Manipur, for not registering the required number of FIRs as directed by it earlier.

Tags : SUPREME COURT   MANIPUR   FAKE ENCOUNTERS  

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