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Supreme Court Pulls up CBI Over Manipur Fake Encounters Case, Sets Jan 31 Deadline For 30 FIRs - (16 Jan 2018)

A bench comprising justices Madan B Lokur and U U lalit directed the probe team to complete by February 28 this year, its investigation into 12 cases lodged by them and file the final reports before the concerned court.

Tags : COURT   SUPREME COURT  

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