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CIC Asks Centre to Give Polavaram Project Information to RTI Applicant - (12 Oct 2015)

Central Information Commission (CIC) has issued a show cause to Environment Ministry’s Public Information Officer H.C. Choudhury for not providing information to RTI applicant D.S. Kumar regarding Indira Sagar Polavaram Project, an interstate project on Godavari river in Andhra Pradesh.

Tags : CENTRAL INFORMATION COMMISSION   RTI  

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