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Uttarakhand HC Orders Abolishment of Revenue Police System In 6 Months - (16 Jan 2018)

Uttarakhand High Court has directed the state government to abolish within six months the Revenue Police System in vogue in many parts of the hilly state and put in place regular police system as prevalent in the entire country.

Tags : UTTARAKHAND HIGH COURT   REVENUE POLICE SYSTEM  

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