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National Conference of CPCSEA on Welfare of Laboratory Animals Held In Environment Ministry- (Press Information Bureau) (09 Jan 2018)

MANU/PIBU/0064/2018

Environment

A one-day National Conference on Welfare of Laboratory Animals was organised by CPCSEA, Ministry of Environment, Forest and Climate Change, with the theme of "Implementation of 3Rs (Replacement, Reduction and Refinement) while using animals in academic research and regulatory testing in India", here today. The conference deliberated upon elaborating the understanding of animal use in academics, as well as regulatory testing and evaluating the use of alternatives, wherever animals can be exempted from testing. The conference also included brainstorming sessions in the form of panel discussions, which had eminent scientists working with animals, versus those working in the field of alternatives.

The conference laid emphasis on the issue of ethical use of animals in academics and regulatory testing in India. The discussions were focussed on evaluating the possibilities of exemption of animal experiments in academics and regulatory testing. Eminent speakers who disseminated valuable information regarding the ethical use of animals were Director, National Institute of Animal Biotechnology (NIAB), Dr. Subeer Majumdar, Professor, School of Life Sciences, University of Hyderabad, Dr. K. Muralidhar, Professor and Head, Department of Pharmacology, AIIMS, Dr. Y.K Gupta and Director, Indian Institute of Toxicology Research, Dr. Alok Dhawan,. The conference was also attended by representatives from animal welfare organisations like PFA, and PETA India, to encourage exchange of views between the stakeholders.

The Conference was attended by 200 participants from all over the country from various research establishments. The inaugural session of the Conference was chaired by Additional Secretary, MoEF&CC, Shri A.K Jain and Drug Controller General of India (DCGI), Dr. G. N. Singh.

The CPCSEA is mandated to alleviate pain & suffering to the laboratory animals before, during or after the performance of experiments on them. CPCSEA is trying to find appropriate alternatives to the use of animals in experiments in India.

Tags : CONFERENCE   WELFARE   LABORATORY ANIMALS  

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