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Delhi High Court: Why No Fire Safety Exits At Most Hauz Khas Eateries - (15 Jan 2018)

Delhi High Court has showed concern over the absence of separate fire exits in most of the eateries in Hauz Khas Village. With the horrific deaths in a Mumbai pub recently, a bench of acting Chief justice Gita Mittal and Justice C Hari Shankar expressed concern over lack of fire safety measures and sought a response from the civic agencies.

Tags : DELHI HIGH COURT   HAUZ KHAS  

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