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What Next? Five Former Judges on Road Ahead for Supreme Court After a Tumultuous Week - (14 Jan 2018)

An unprecedented press briefing by four senior most Supreme Court judges questioning the office of the Chief Justice of India shook the nation on Friday, setting the stage for structural reforms in the higher judiciary. But are there any other scenarios that may pan out in the Supreme Court?

Tags : COURT   SUPREME COURT  

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