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After 4 Judges' Dissent, Lone Woman Judge Now Left Out of Sabarimala, Adultery Cases - (14 Jan 2018)

Even though the cases include women-centric issues such as allowing menstruating women to enter Kerala's Sabarimala Temple and making adultery a gender-neutral law, the lone woman judge in the top court doesn't seem to be the part of the adjudication.

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