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Supreme Court LIVE: PM Must Ensure That Judges and CJI Come to One Opinion, Says Swamy - (12 Jan 2018)

Chief Justice of India Dipak Misra will meet Attorney General KK Venugopal shortly after the country’s top judiciary was rocked by an unprecedented press conference by four sitting judges. The CJI will also hold a special hearing at 2pm.

Tags : COURT   SUPREME COURT  

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