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Supreme Court LIVE: CJI to Hold Special Hearing After 'Rebellion' by Four Judges; Top Legal Voices 'Dissapointed' - (12 Jan 2018)

Chief Justice of India Dipak Misra will meet Attorney General KK Venugopal shortly after the country’s top judiciary was rocked by an unprecedented press conference by four sitting judges. The CJI will also hold a special hearing at 2pm.

Tags : COURT   SUPREME COURT  

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