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Supreme Court LIVE: CJI to Meet Attorney General as 'Rebellion' by Four Sitting Judges Rocks Top Judiciary; Special Hearing at 2pm - (12 Jan 2018)

Chief Justice of India Dipak Misra will meet Attorney General KK Venugopal shortly after the country’s top judiciary was rocked by an unprecedented press conference by four sitting judges. The CJI will also hold a special hearing at 2pm.

Tags : COURT   SUPREME COURT  

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