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Supreme Court LIVE: CJI to Meet Attorney General as 'Rebellion' by Four Sitting Judges Rocks Top Judiciary - (12 Jan 2018)

In an unprecedented move, four sitting judges of the Supreme Court are addressing the media, saying the administration of the top court is “not in order” and that efforts to convince Chief Justice of India Dipak Misra had “failed”. The judges who are scheduled to address the media include Justice J Chelameswar, Justice Ranjan Gogoi, Justice Madan B Lokur and Justice Kurien Joseph.

Tags : COURT   SUPREME COURT  

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